Delhi High Court - Orders
Chaudhary Kishan Chand & Sons (Huf) vs Union Of India & Ors on 15 February, 2019
Bench: S. Ravindra Bhat, A.K. Chawla
$~SB-1
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 917/2018, REVIEW PET. 62/2019
CHAUDHARY KISHAN CHAND & SONS (HUF)
..... Petitioner
Through: Mr. Pradeep K. Bakshi, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through : None.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE A.K. CHAWLA
ORDER
% 15.02.2019 The Division Bench did not assemble today. List on 24.05.2019.
BY ORDER COURT MASTER FEBRUARY 15, 2019 pkb