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Delhi High Court - Orders

Chaudhary Kishan Chand & Sons (Huf) vs Union Of India & Ors on 15 February, 2019

Bench: S. Ravindra Bhat, A.K. Chawla

$~SB-1
*IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 917/2018, REVIEW PET. 62/2019

    CHAUDHARY KISHAN CHAND & SONS (HUF)
                                                       ..... Petitioner
                     Through: Mr. Pradeep K. Bakshi, Advocate

                     versus

    UNION OF INDIA & ORS.                             ..... Respondents
                  Through :       None.

    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE A.K. CHAWLA

                               ORDER

% 15.02.2019 The Division Bench did not assemble today. List on 24.05.2019.

BY ORDER COURT MASTER FEBRUARY 15, 2019 pkb