Himachal Pradesh High Court
Land Acquisition Collector & Ors vs . Ram Nath on 23 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Land Acquisition Collector & Ors vs. Ram Nath and Ors .
RFA No. 489 of 2015 23.03.2023 Present: Mr. B.N. Sharma, Additional Advocate General, for the appellants.
Mr. O.C. Sharma, Advocate, for the respondents/applicants.
Tag with RFA Nos. 487 and 488 of 2015.
(Sushil Kukreja) Judge 23rd March, 2023 (himani) ::: Downloaded on - 23/03/2023 20:36:44 :::CIS