Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62C] [Entire Act] State of Jharkhand - Subsection Section 62C(5) in Bihar Factories Rules, 1950 (5)Safety Committee shall meet as often as necessary but atleast once in every quarter. The minutes of the meeting shall be recorded and produced to the Inspector on demand.
