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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(1)(a) in The Kerala Money-Lenders Act, 1958

(a)if the licensee caries on the business in contravention of any of the provisions of the Act or the rules made thereunder or of the conditions of the licence, or