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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(xii) in Shatabdi Anna Kalash Yojana Rules, 2011

(xii)"Welfare Schemes" means the welfare schemes of the Central and State Government under implementation in the State of Bihar by various departments of the State Government.