Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 19 in Damodaram Sanjivayya National Law University Act, 2008

19. Academic Council.

- The Academic Council shall be the academic body of the University. It shall have powers to control, regulate and maintain the standards of instruction, education and examination of the University and advice the Executive Council on academic matters.