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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(b) in Cantonments (House-Accommodation ) Act, 1923

(b)define the powers of entry, inspection, measurement or survey which may be exercised in carrying out the purposes and objects of this act or of any rule made hereunder.