Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 34 in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010 34. Repeal of U.P. Act No. 50 of 1975. - The Uttar Pradesh Ownership of Flats Act, 1975 is hereby repealed.
