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State of Rajasthan - Section

Section 85 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

85. Receipt of Stores

.- All materials received should be examined, counted measured or weighed as the case may be, when delivery is taken and they should be taken in charge by a responsible employee, who would see that the quantities are correct and their quality is good and record a certificate to that effect. The official receiving the stores should also be required to give certificate that he has actually received the materials and recorded them in the appropriate Stock-Register.