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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(2)(c) in Rajasthan Civil Services (Pension) Rules, 1996

(c)Notwithstanding anything contained in clause (a) and clause (b), the amount of invalid pension shall not be less than the amount of family pension admissible under sub rule (i) to rule 62.