Kerala High Court
Santhosh vs Stancy Edward on 6 February, 2025
OP(C) No.2706/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
Thursday,the 6th day of February 2025/17th Magha, 1946
OP(C) NO. 2706 OF 2024
EP 150/2011 IN OS 191/2007 OF MUNSIFF COURT, KARUNAGAPPALLY, KOLLAM
PETITIONER(S)/JUDGMENT DEBTORS:
1. SANTHOSH AGED 46 YEARS S/O GABRIEL THUNDAYYATHU HOUSE, ARINALLOOR,
THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
2. DAISY RAJAN AGED 41 YEARS W/O SANTHOSH, THUNDAYYATHU HOUSE,
ARINALLOOR, THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
RESPONDENTS/DECREE HOLDER:
1. STANCY EDWARD AGED 80 YEARS W/O LATE PATHROSE EDWARD, EDWARD BHAVAN,
ARINALLOOR PO THEVALAKKARA. KARUNAGAPPALLY, KOLLAM, PIN - 695018
2. FR.AJAY KUMAR AGED 53 YEARS S/O LATE PATHROSE EDWARD, EDWARD BHAVAN,
ARINALLOOR PO THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
3. ANIL KUMAR AGED 50 YEARS S/O LATE PATHROSE EDWARD EDWARD BHAVAN,
ARINALLOOR PO THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
4. ANNIE MARY AGED 37 YEARS D/O LATE PATHROSE EDWARD EDWARD BHAVAN,
ARINALLOOR PO, THEVALAKKARA. KARUNAGAPPALLY, KOLLAM, PIN - 695018
5. CLETUS (*DELETED) AGED 51 YEARS S/O FRANCIS, KANICHERIL, ARINALLOOR,
SOUTH, THEVALAKKARA, KARUNAGAPPALLY, KOLLAM , PIN - 695018
6. SEBASTIAN(*DELETED) AGED 51 YEARS S/O. FRANCIS, KANICHENL,
ARINALLOOR SOUTH, THEVALAKKARA, KARUNAGAPPALLY, KOLLAM, PIN - 695018
7. JOLLY(*DELETED) W/O SEBASTIAN, KANICHERIL, ARINALLOOR SOUTH,
THEVALAKKARA, KARUNAGAPPALLY, KOLLAM , PIN - 695018
8. JOSEPH CARLOS(*DELETED) AGED 45 YEARS S/O CARLOS, LIJO BHAVANAM,
ARINALLNOR MART, ARINALLOOR PO, THEVALAKKARA, KARUNAGAPPALLY, KOLLAM
, PIN - 695018
9. LEELA(*DELETED) AGED 40 YEARS W/O JOSEPH CARLOS, LIJO BHAVANAM,
ARINALLOOR MART, ARINALLOOR PO, THEVALAKKARA, KARUNAGAPPALLY,
KOLLAM, PIN - 695018
10. SNEHAMMA FRANKLIN@ MERCY(*DELETED) AGED 60 YEARS W/O FRANKLIN,
AIKKARAVILA THEKKATHIL, ARINALLOOR SOUTH P O, THEVALAKKARA
KARUNAGAPPALLY, KOLLAM, PIN - 695018
11. RAJAN(*DELETED) S/O BELTHAZER, OTTAPLAVIL, ARINALLOOR SOUTH,
ARINALLOOR.P O THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
12. LUCY(*DELETED) W/O RAJAN, S/O BELTHAZER, OTTAPLAVIL, ARINALLOOR
SOUTH ARINALLOOR.P O THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN -
695018
13. SEEJA(*DELETED) AGED 35 YEARS W/O. YESUDASAN (NIKHIL) AIKKARAVILA
THEKKATHIL ARINALLOOR SOUTH. ARINALLOOR PO THEVALAKKARA.
KARUNAGAPPALLY, KOLLAM, PIN - 695018
14. EARNEST(*DELETED) S/O ANTONY, JIJO BHAVAN ,ARINALLOOR.P O
THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
15. SOOSAMMA(*DELETED) AGED 42 YEARS W/O EARNEST ANTONY, JIJO BHAVAN,
ARINALLOOR.P O THEVALAKKARA KARUNAGAPALLY, KOLLAM 695018, PIN -
OP(C) No.2706/2024 2/2
695018
16. JIJO (*DELETED) S/O EARNEST , ANTONY JIJO BHAVAN ,ARINALLOOR.P O
THEVALAKKARA KARUNAGAPPALLY, KOLLAM , PIN - 695018
17. LATHA @ PUSHPALATHA(*DELETED) AGED 51 YEARS W/O JAMES ANTONY,
VELUTHEDATHUVILAVIL, ARINALLOOR MURI, ARINALLOOR. PO, THEVALAKKARA
KARUNAGAPPALLY, KOLLAM , PIN - 695018
18. ALOYSIUS(*DELETED) S/O KUTTIYIL PADINJATTATHIL ARINALLOOR MURI
ARINALLOOR.P O THEVALAKKARA KARUNAGAPPALLY, KOLLAM, PIN - 695018
19. JIJIMOL(*DELETED) AGED 47 YEARS D/O. LAWRENCE, ANIKKUZHIYIL,
ARINALLOOR MURI, ARINALLOOR P.O , THEVALAKKARA, KARUNAGAPPALLY,
KOLLAM , PIN - 695018
20. JASSY(*DELETED) W/O MILQUARE THOMAS OTTAPLAVILA, ARINALLOOR MURI,
ARINALLOOR P.O , THEVALAKKARA, KARUNAGAPALLY, KOLLAM, PIN -
695018 (* RESPONDENTS 5 TO 20 ARE DELETED FROM THE PARTY ARRAY AT
THE RISK OF THE PETITIONER VIDE ORDER DATED 06/12/2024 IN I.A NO.
1/2024)
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings pursuant to order dated 12-4-2024 in EP 150/2011
in OS 191/2007 of Munsiff COurt, Karunagappally.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
06/12/2024 and upon hearing the arguments of M/S HARISH GOPINATH & SURUMI
NAZAR, Advocates for the petitioners the court passed the following:
ORDER
Interim order is extended by two weeks.
Post the case on 12/2/2025 in 500 list along with OPC 1620/2024.
Sd/- BASANT BALAJI JUDGE 06-02-2025 /True Copy/ Assistant Registrar