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Union of India - Section

Section 14 in The Legal Metrology (Packaged Commodities) Rules, 2011

14. Declarations with regard to dimensions of certain commodities.

- Where a package contains commodities like bed-sheets, hemmed fabric materials, dhoties, sarees, napkins, pillow-covers, towels, table cloths or similar other commodities, the number and the dimensions of finished size of such commodities shall also be declared on the package or on the label affixed thereto:Provided that where the package contains more than one piece of different dimensions, the package shall also contain a declaration as to the, dimensions and the retail sale price of each such piece:Provided further that the dimensions of the commodities and the retail sale price thereof shall also be marked on each individual piece.