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State of West Bengal - Section

Section 7 in West Bengal Land Reforms Rules, 1965.

7. Notice under sub-section (1) of section 9 of application for transfer by [co-sharer of a raiyat] [Substituted by Notification No. 3071-L-Ref, dated 10.2.2001, w.e.f. 10.7.2001.] or contiguous tenant.

— Notice under sub-section (1) of section 9 of application for transfer shall be in Form No. 4.