Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 12] [Entire Act] Union of India - Subsection Section 12(1) in The Representation Of The People Act, 1950 (1)The President may, from time to time, after consulting the Election Commission, by order, alter or amend any order made by him under section 11.
