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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1)(b) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(b)Fish feed manufactured by any person / firm / company on the written order by the ICAR / SVVU/ Department of Fisheries/ and other Government agencies/ institutions for the purpose of conducting Research & Development and field trials.