Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(j) in The M.P. Shops and Establishments Rules, 1959

(j)striking work or inciting others to strike work in contravention of the provisions of any law or rule having the force of law.