Section 16 in The Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments or posts in the public services under the State) for Educationally and Socially Backward Category (ESBC) Act, 2014
16. Provisions of Act to be in addition to any other law for the time being in force.
- The provisions of this Act shall be in addition to and not in derogation of the provisions contained in any other Act, for the time being in force.
