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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(i) in Customs Tariff (Identification and Assessment of Safeguard Measures) Rules, 1997

(i)[ the name of the exporting countries, article involved and volume of imports.] [Substituted by Notification No. G.S.R. 77(E), dated 01.2.2021 (w.e.f. 29.7.1997).]