Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 8 in The Rajasthan Homoeopathic Medicine Rules, 1971 8. Filling up vacancies of the elected members. - Vacancies occurred in the office of elected members shall be filled up in a period of not more than 60 days from the date vacancy actually occur.
