Jammu & Kashmir High Court
Sarpreet Singh vs Union Territory Of J And K And Others on 9 November, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Serial No.188
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP (Crl) No. 27/2021
CrlM No. 899/2021
Sarpreet Singh ...Petitioner(s)
Through:-Mr. Jagpaal Singh, Advocate.
v/s
Union Territory of J and K and others ...Respondent(s)
Through:- None.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
Objections have not been filed.
List on 22.11.2021.
Meanwhile, objections be filed by or before the next date of hearing.
(VINOD CHATTERJI KOUL) JUDGE Jammu 09.11.2021 Renu RENU BALA 2021.11.15 12:23 I attest to the accuracy and integrity of this document