Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 10 in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006 10. Kindly acknowledge receipt of the letter along with its enclosures immediately in the enclosed acknowledgement form. Your faithfully,RETURNING OFFICER FORWard No._______________MunicipalCommittee/Council_____________*Strike off whichever is inapplicable.Enclosures :
