Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(13)] [Section 10] [Entire Act] Union of India - Subsection Section 10(13)(v) in The Income Tax Act, 1961 (v)by way of transfer to the account of the employee under a pension scheme referred to in section 80CCD and notified by the Central Government;