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[Cites 0, Cited by 0] [Section 233(1)] [Section 233] [Entire Act]

State of Telangana - Subsection

Section 233(1)(f) in Telangana Panchayat Raj Act, 2018

(f)without due authority destroys, takes, opens or otherwise interferes with any ballot box or ballot papers then in use for the purposes of the election; or