Himachal Pradesh High Court
Anand Swaroop & Others vs State Of Himachal Pradesh & on 28 December, 2020
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
CWP No. 6153 of 2020-F .
28.12.2020 Present: Ms. Seema K. Guleria, Advocate, for the petitioner, through Video Conferencing.
Mr.Ajay Vaidya, Senior Additional Advocate General, for the respondents, through Video Conferencing.
CWP No. 6153 of 2020 Learned Senior Additional Advocate General seeks three days' time to file response. Be filed accordingly.
List before appropriate Bench on 05.01.2020.
CMP No. 13973 of 2020 Learned Senior Additional Advocate General seeks one week time to file reply. Be filed within three days.
At this stage, learned counsel for the petitioner submits that case of the petitioner is similarly situated to petitioner-Anand Swaroop in CWP No.4921 of 2020, titled as Anand Swaroop & others vs. State of Himachal Pradesh & others, who has been permitted to participate in the counselling process scheduled w.e.f. 02.11.2020 to 07.11.2020 and interim protection has been granted to that petitioner-Anand Swaroop.
Whereas, in present case, petitioner has already been permitted to participate in the counselling by the respondents on 02.11.2020. However, for considering documents of the petitioner, intervention of the Court is necessary and she further submits that it is expected that respondents-authority shall finalize the result by 30.12.2020 and by next date of hearing in case ad-interim is not granted to the petitioner, writ petition shall become infructuous.
Prayer made on behalf of petitioner has been opposed vehemently.
::: Downloaded on - 29/12/2020 20:16:19 :::HCHPConsidering submissions of learned counsel for the .
parties, it is directed that in case petitioner has been permitted by the authority itself to participate in the counselling and she is similarly situated to petitioner-Anand Swroop in CWP No.4921 of 2020 then, she shall also be treated identically to the similarly situated petitioner-Anand Swaroop of CWP No.4921 of 2020.
Copy dasti on usual terms.
(Vivek Singh Thakur) Judge December 28, 2020 (Purohit) ::: Downloaded on - 29/12/2020 20:16:19 :::HCHP