(1)The name of any inmate desiring to see the Medical Officer or appearing to be out of health in mind or body shall, without delay, be reported by the officer in immediate charge of such inmate to the Jailer, who shall, without delay, call the attention of the Medical Officer to such inmate.(2)The Medical Officer shall examine such inmate as aforesaid and also such other inmates as appear to him to be out of health in mind or body, and give such directions in writing as he deems fit.
