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[Cites 0, Cited by 0] [Section 427(16)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(16)(g) in The M.P. Municipal Corporation Act, 1956

(g)the destruction of any animals which from old age or other causes are in a moribund or infirm state or have received such injuries or are suffering from such dangerous disease that their recovery therefrom is unlikely;