Allahabad High Court
Vinod And Another vs State Of U.P. on 23 November, 2022
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 4645 of 2009 Appellant :- Vinod And Another Respondent :- State of U.P. Counsel for Appellant :- G.S. Hajela,Kameshwar Singh,R.K. Yadav,Sayeed Saif Ullah,Sufia Saba,Virendra Kumar Counsel for Respondent :- Govt. Advocate Hon'ble Ashwani Kumar Mishra,J.
Hon'ble Shiv Shanker Prasad,J.
Appeal allowed.
For orders, see order of date passed in Criminal Appeal No.4644 of 2009 (Manoj @ Bhoora vs. State of U.P.) Order Date :- 23.11.2022 Ashok Kr.