Patna High Court - Orders
Angesh Kumar vs Chairman And Managing Director, Food ... on 6 April, 2021
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.7587 of 2020
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Angesh Kumar
... ... Petitioner/s
Versus
Chairman and Managing Director, Food Corporation of India
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Gajendra Kumar Singh
: Mr.Manish Kumar No. 2
For the Respondent/s : Mr.Prashant Pratap (GP 2)
: Mr.Prabhakar Tekriwal
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
4 06-04-2021The matter has been taken up for hearing online because of COVID-19 pandemic restrictions.
As requested on behalf of the petitioner, list this case on 13.04.2021.
(Chakradhari Sharan Singh, J) AKASH/-
U