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State of Tamilnadu - Section

Section 175 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

175. Catch platform.

- The employer shall ensure at a construction site of a building or other construction work that,-
(a)catch platform is not used for storage of material or as a working platform;
(b)catch platform is at least 2 metres wide and is inclined so that the position of outer edge of such platform is fifteen hundred millimetres higher than the inner edge;and
(c)the open end of catch platform is properly fenced to the height not less than 1 metre.