Karnataka High Court
Sree Siddaramanna Charitable Trust vs The Church Of South India Trust ... on 26 September, 2023
Author: S.G.Pandit
Bench: S.G.Pandit
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NC: 2023:KHC:34984
WP No. 21533 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF SEPTEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE S.G.PANDIT
WRIT PETITION NO. 21533 OF 2023 (GM-CPC)
BETWEEN:
SREE SIDDARAMANNA CHARITABLE TRUST
REGD., ASHOKA ROAD,
TUMKUR-572101
BY ITS SECRETARY.
...PETITIONER
(BY SRI.ABHISHEK MALIPATIL, ADV.)
AND:
1. THE CHURCH OF SOUTH INDIA
TRUST ASSOCIATION
INCORPORATED UNDER COMPANIES ACT, 1913
CHURCH OF SOUTH INDIA,
KARNATAKA CENTRAL DIOCESE,
Digitally signed DIOCESAN OFFICE, NO.20,
by A K 3RD CROSS, CSI COMPOUND,
CHANDRIKA
BANGALORE-560027
Location: HIGH
COURT OF BY ITS SECRETARY.
KARNATAKA
2. SRI. S. NAGANNA
S/O SURANNA,
AGED ABOUT 56 YEARS,
R/O NAJUNDESHWARA
WINE SHOP,
OPP. KSRTC BUS STAGE,
TUMKUR-572101.
3. SRI. SINIVAS MURTHY
MAJOR, PROPRIETOR,
SRINIDHI SPECIALIST CENTRE.
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4. SRI. SIDDALINGAPPA
MAJOR, PROPRIETOR,
PALLAVI GRAPHICS
5. DR. MUNEESHWAR
MAJOR, GANDAL ENT CLINIC.
6. SRI. SRINIVAS
MAJOR, PAVAN CHILDREN'S CLINIC
7. SRI. UMESH KUMAR
MAJOR, S.S. MEDICALS
8. SRI. NAVEEN KUMAR
MAJOR, SNEHA PHOTO STUDIO
9. SRI VASANTH KUMAR
MAJOR, SHIVAGANGA TRAVELS
10. SRI. MAHESH
MAJOR, MOBILE GALLERY
11. SRI. SHIVANANDA
MAJOR, AKASH JEWELLERS
12. SRI. MALLIKARJUNA MEDICALS
BY ITS PROPRIETOR
13. M/S. R K LABORATORY
BY ITS PROPRIETOR,
14. MANISH TOURS AND TRAVELS
BY ITS PROPRIETOR
15. VENKATESHWARA X-RAY CENTRE
BY ITS PROPRIETOR
16. M/S. GANESH ENTERPRISES
BY ITS PROPRIETOR
17. M/S. SAGAR AND CO.,
BY ITS PROPRIETOR,
18. M/S. VENKATESHWARA LABORATORIES
BY ITS PROPRIETOR,
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19. DR. S S SIDDALINGESHWARA SWAMY
MAJOR,
SS AND ENT HOSPITAL,
20. DR. GIRISH
MAJOR,
GIRISH DENTAL CLINIC,
21. SRI JAYASIMHA
MAJOR,
UMA PRINTERS,
22. DR. MURALIDHAR
MAJOR,
YAGNAVALKYA ORTHO CENTRE,
23. SRI RAMA MEDICALS
PROPRIETOR,
24. DR. KALLESHAYYA
MAJOR,
SNEHA CHILDREN CLINICS,
25. SRI PRAKASH
MAJOR,
PROPRIETOR,
SHIVADARSHINI RESTAURANT,
26. DR. BHARATH RAJ
SRINIDHI SKIN CARE CENTRE,
27. KANTHESHWARA ELECTRICALS
BY ITS PROPRIETOR,
28. SRI MARUTHI
MAJOR,
ADVOCATE,
29. TILAK ASSOCIATES
BY ITS PROPRIETOR,
30. R G PHOTOSHOP
BY ITS PROPRIETOR,
31. ADAM ENTERPRISES
BY ITS PROPRIETOR,
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32. SRI P MAHESH
MAJOR,
ADVOCATE,
33. NATARAJU TEXTILES
BY ITS PROPRIETOR,
34. SRI N NAVEEN KUMAR
MAJOR,
ADVOCATE,
35. M/S. SCIENTIFIC EDUCATIONAL EQUIPMENTS
BY ITS PROPRIETOR,
36. VRL LOGISTICS LTD
BY ITS PROPRIETOR,
37. SATARA ENTERPRISES
BY ITS PROPRIETOR,
38. SRI GANGARAJU AND CO.,
BY ITS PROPRIETOR,
39. DEVARAJU CHARTERED ENGINEER
BY ITS OWNER,
40. PRADEEP MEDICALS
BY ITS OWNER,
41. NISARGA STUDIO
BY ITS OWNER,
MR. SHEKHAR,
MAJOR,
42. MS MOBILES
BY ITS OWNER,
43. VINAYAKA NUMATIC CO.,
BY ITS OWNER,
44. SANKET ELECTRONICS
BY ITS OWNER,
45. RAKHI PHOTOSHOP
BY ITS OWNER,
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46. KHALKI JEWELLERS
BY ITS OWNER,
MR. SHANKAR,
MAJOR,
47. MALLIKARJUNA ELECTRONICS
BY ITS OWNER,
48. SUNIL LIQUOR CORNER
BY ITS OWNER, MR. JAIDEV,
MAJOR,
49. KARTHIK BAR AND RESTAURANT
BY ITS OWNER,
P K KUMAR,
MAJOR,
50. ONDOT COURIER AND CARGO LTD.,
BY ITS OWNER,MR. RAJANNA,
MAJOR,
51. P K TOURIST AND TRAVELS
BY ITS OWNER,
MR. SHIVAPRASAD,
MAJOR,
52. PALLAVI CARDS AND PRINTS
BY ITS OWNER, NAGARAJ,
MAJOR,
53. GANGA MEDICALS
BY ITS OWNER,
MAHADEVAYYA,
MAJOR,
54. PALLAVI TEXTILES
BY ITS OWNER,
MR. VENIGOPAL,
MAJOR,
55. PRADEEP MEDICALS
BY ITS OWNER,
NARAYAN MURTHY,
MAJOR,
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56. GMS LODGE
BY ITS OWNER,
57. TRIVENI TEXTILES
BY ITS OWNER, MR. ASHOK,
MAJOR,
58. SUPER PUB
BY ITS OWNER, MR. SURESH,
MAJOR,
59. SRS MOBILE SHOPIE
BY ITS OWNER, NATARAJ,
MAJOR,
60. NEW SAGAR FOOTWEAR
BY ITS OWNER, MR. GEYAHULLA,
MAJOR,
61. ROYAL FOOTWEAR
BY ITS OWNER, ANWAR PASHA,
MAJOR,
62. GOWRI CLINIC
BY ITS OWNER DR. MANJUNATH.
MAJOR,
63. PRABHAKAR CLINIC
BY ITS OWNER, DR. PRABHAKAR,
MAJOR,
64. GURU HOTEL WOODLAND,
BY ITS OWNER MR. ASHOK
MAJOR,
65. SREE PAVAN STORE
BY ITS OWNER, MR G K KRISHNAMURTHY
MAJOR,
66. PAVAN ICE CREAM PARLOR
BY ITS OWNER G K SEETHARAM,
MAJOR,
67. NEW PARIMALA HOTEL
BY ITS OWNER SRINIVAS
MAJOR,
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68. PRESIDENT/ SECRETARY
DISTRICT KHADI GRAMODYOGA SOCIETY LTD.,
BY ITS OWNER
MAJOR,
69. NANJUNDESHWARA WINES
BY ITS OWNER, DEVENDRA
MAJOR
70. HOTEL NEW PRABATH
BY ITS OWNER.
MAJOR,
71. MAKOM'S BAKERY
BY ITS OWNER, VISHWANATH M C
MAJOR,
72. M.S. FOOTWEAR
BY ITS OWNER
MAJOR,
73. N R MILITARY HOTEL
BY ITS OWNER
MAJOR,
74. GENERAL ENGINEER WORKS
BY ITS OWNER SRINIVAS
MAJOR,
75. GENERAL ELECTRICAL WORKS
BY ITS OWNER, GOVINDASWAMY,
MAJOR,
76. GURU HOTEL WOODLANDS
BY ITS OWNER SRI. K.T GURUPRAKASH
S/O LATE M.K. BALLUKARAYA
MAJOR,
OPP: KSRTC BUS STAND,
TUMKUR - 572 101.
...RESPONDENTS
THIS PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO SET ASIDE THE ORDER
DATED 21.06.2023 PASSED ON IA NO.3 IN OS.NO.362/2018 ON THE
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WP No. 21533 of 2023
FILE OF THE PRL.SR.CIVIL JUDGE AND CJM, TUMKUR VIDE
ANNEXURE-E AND ALLOW IA NO.3 AND ISSUE ORDER AS PRAYED IN
THE APPLICATION.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the petitioner files memo dated 26.09.2023 seeking leave to convert the present Writ Petition into Civil Revision Petition.
Memo is placed on record. The petitioner is permitted to convert writ petition into Civil Revision Petition.
For statistical purpose, the writ petition stands disposed of.
Sd/-
JUDGE MPK CT:bms