Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Karnataka High Court

Sree Siddaramanna Charitable Trust vs The Church Of South India Trust ... on 26 September, 2023

Author: S.G.Pandit

Bench: S.G.Pandit

                                                 -1-
                                                           NC: 2023:KHC:34984
                                                        WP No. 21533 of 2023




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 26TH DAY OF SEPTEMBER, 2023

                                             BEFORE

                            THE HON'BLE MR JUSTICE S.G.PANDIT

                        WRIT PETITION NO. 21533 OF 2023 (GM-CPC)

                   BETWEEN:

                   SREE SIDDARAMANNA CHARITABLE TRUST
                   REGD., ASHOKA ROAD,
                   TUMKUR-572101
                   BY ITS SECRETARY.
                                                                  ...PETITIONER
                   (BY SRI.ABHISHEK MALIPATIL, ADV.)


                   AND:

                   1.    THE CHURCH OF SOUTH INDIA
                         TRUST ASSOCIATION
                         INCORPORATED UNDER COMPANIES ACT, 1913
                         CHURCH OF SOUTH INDIA,
                         KARNATAKA CENTRAL DIOCESE,
Digitally signed         DIOCESAN OFFICE, NO.20,
by A K                   3RD CROSS, CSI COMPOUND,
CHANDRIKA
                         BANGALORE-560027
Location: HIGH
COURT OF                 BY ITS SECRETARY.
KARNATAKA
                   2.    SRI. S. NAGANNA
                         S/O SURANNA,
                         AGED ABOUT 56 YEARS,
                         R/O NAJUNDESHWARA
                         WINE SHOP,
                         OPP. KSRTC BUS STAGE,
                         TUMKUR-572101.

                   3.    SRI. SINIVAS MURTHY
                         MAJOR, PROPRIETOR,
                         SRINIDHI SPECIALIST CENTRE.
                              -2-
                                        NC: 2023:KHC:34984
                                      WP No. 21533 of 2023




4.   SRI. SIDDALINGAPPA
     MAJOR, PROPRIETOR,
     PALLAVI GRAPHICS

5.   DR. MUNEESHWAR
     MAJOR, GANDAL ENT CLINIC.

6.   SRI. SRINIVAS
     MAJOR, PAVAN CHILDREN'S CLINIC

7.   SRI. UMESH KUMAR
     MAJOR, S.S. MEDICALS

8.   SRI. NAVEEN KUMAR
     MAJOR, SNEHA PHOTO STUDIO

9.   SRI VASANTH KUMAR
     MAJOR, SHIVAGANGA TRAVELS

10. SRI. MAHESH
    MAJOR, MOBILE GALLERY

11. SRI. SHIVANANDA
    MAJOR, AKASH JEWELLERS

12. SRI. MALLIKARJUNA MEDICALS
    BY ITS PROPRIETOR

13. M/S. R K LABORATORY
    BY ITS PROPRIETOR,

14. MANISH TOURS AND TRAVELS
    BY ITS PROPRIETOR

15. VENKATESHWARA X-RAY CENTRE
    BY ITS PROPRIETOR

16. M/S. GANESH ENTERPRISES
    BY ITS PROPRIETOR

17. M/S. SAGAR AND CO.,
    BY ITS PROPRIETOR,

18. M/S. VENKATESHWARA LABORATORIES
    BY ITS PROPRIETOR,
                               -3-
                                       NC: 2023:KHC:34984
                                     WP No. 21533 of 2023




19. DR. S S SIDDALINGESHWARA SWAMY
    MAJOR,
    SS AND ENT HOSPITAL,

20. DR. GIRISH
    MAJOR,
    GIRISH DENTAL CLINIC,

21. SRI JAYASIMHA
    MAJOR,
    UMA PRINTERS,

22. DR. MURALIDHAR
    MAJOR,
    YAGNAVALKYA ORTHO CENTRE,

23. SRI RAMA MEDICALS
    PROPRIETOR,

24. DR. KALLESHAYYA
    MAJOR,
    SNEHA CHILDREN CLINICS,

25. SRI PRAKASH
    MAJOR,
    PROPRIETOR,
    SHIVADARSHINI RESTAURANT,

26. DR. BHARATH RAJ
    SRINIDHI SKIN CARE CENTRE,

27. KANTHESHWARA ELECTRICALS
    BY ITS PROPRIETOR,

28. SRI MARUTHI
    MAJOR,
    ADVOCATE,

29. TILAK ASSOCIATES
    BY ITS PROPRIETOR,

30. R G PHOTOSHOP
    BY ITS PROPRIETOR,

31. ADAM ENTERPRISES
    BY ITS PROPRIETOR,
                              -4-
                                       NC: 2023:KHC:34984
                                    WP No. 21533 of 2023




32. SRI P MAHESH
    MAJOR,
    ADVOCATE,

33. NATARAJU TEXTILES
    BY ITS PROPRIETOR,

34. SRI N NAVEEN KUMAR
    MAJOR,
    ADVOCATE,

35. M/S. SCIENTIFIC EDUCATIONAL EQUIPMENTS
    BY ITS PROPRIETOR,

36. VRL LOGISTICS LTD
    BY ITS PROPRIETOR,

37. SATARA ENTERPRISES
    BY ITS PROPRIETOR,

38. SRI GANGARAJU AND CO.,
    BY ITS PROPRIETOR,

39. DEVARAJU CHARTERED ENGINEER
    BY ITS OWNER,

40. PRADEEP MEDICALS
    BY ITS OWNER,

41. NISARGA STUDIO
    BY ITS OWNER,
    MR. SHEKHAR,
    MAJOR,

42. MS MOBILES
    BY ITS OWNER,

43. VINAYAKA NUMATIC CO.,
    BY ITS OWNER,

44. SANKET ELECTRONICS
    BY ITS OWNER,

45. RAKHI PHOTOSHOP
    BY ITS OWNER,
                               -5-
                                      NC: 2023:KHC:34984
                                    WP No. 21533 of 2023




46. KHALKI JEWELLERS
    BY ITS OWNER,
    MR. SHANKAR,
    MAJOR,

47. MALLIKARJUNA ELECTRONICS
    BY ITS OWNER,

48. SUNIL LIQUOR CORNER
    BY ITS OWNER, MR. JAIDEV,
    MAJOR,

49. KARTHIK BAR AND RESTAURANT
    BY ITS OWNER,
    P K KUMAR,
    MAJOR,

50. ONDOT COURIER AND CARGO LTD.,
    BY ITS OWNER,MR. RAJANNA,
    MAJOR,

51. P K TOURIST AND TRAVELS
    BY ITS OWNER,
    MR. SHIVAPRASAD,
    MAJOR,

52. PALLAVI CARDS AND PRINTS
    BY ITS OWNER, NAGARAJ,
    MAJOR,

53. GANGA MEDICALS
    BY ITS OWNER,
    MAHADEVAYYA,
    MAJOR,

54. PALLAVI TEXTILES
    BY ITS OWNER,
    MR. VENIGOPAL,
    MAJOR,

55. PRADEEP MEDICALS
    BY ITS OWNER,
    NARAYAN MURTHY,
    MAJOR,
                              -6-
                                         NC: 2023:KHC:34984
                                   WP No. 21533 of 2023




56. GMS LODGE
    BY ITS OWNER,

57. TRIVENI TEXTILES
    BY ITS OWNER, MR. ASHOK,
    MAJOR,

58. SUPER PUB
    BY ITS OWNER, MR. SURESH,
    MAJOR,

59. SRS MOBILE SHOPIE
    BY ITS OWNER, NATARAJ,
    MAJOR,

60. NEW SAGAR FOOTWEAR
    BY ITS OWNER, MR. GEYAHULLA,
    MAJOR,

61. ROYAL FOOTWEAR
    BY ITS OWNER, ANWAR PASHA,
    MAJOR,

62. GOWRI CLINIC
    BY ITS OWNER DR. MANJUNATH.
    MAJOR,

63. PRABHAKAR CLINIC
    BY ITS OWNER, DR. PRABHAKAR,
    MAJOR,

64. GURU HOTEL WOODLAND,
    BY ITS OWNER MR. ASHOK
    MAJOR,

65. SREE PAVAN STORE
    BY ITS OWNER, MR G K KRISHNAMURTHY
    MAJOR,

66. PAVAN ICE CREAM PARLOR
    BY ITS OWNER G K SEETHARAM,
    MAJOR,

67. NEW PARIMALA HOTEL
    BY ITS OWNER SRINIVAS
    MAJOR,
                              -7-
                                        NC: 2023:KHC:34984
                                     WP No. 21533 of 2023




68. PRESIDENT/ SECRETARY
    DISTRICT KHADI GRAMODYOGA SOCIETY LTD.,
    BY ITS OWNER
    MAJOR,

69. NANJUNDESHWARA WINES
    BY ITS OWNER, DEVENDRA
    MAJOR

70. HOTEL NEW PRABATH
    BY ITS OWNER.
    MAJOR,

71. MAKOM'S BAKERY
    BY ITS OWNER, VISHWANATH M C
    MAJOR,

72. M.S. FOOTWEAR
    BY ITS OWNER
    MAJOR,

73. N R MILITARY HOTEL
    BY ITS OWNER
    MAJOR,

74. GENERAL ENGINEER WORKS
    BY ITS OWNER SRINIVAS
    MAJOR,

75. GENERAL ELECTRICAL WORKS
    BY ITS OWNER, GOVINDASWAMY,
    MAJOR,

76. GURU HOTEL WOODLANDS
    BY ITS OWNER SRI. K.T GURUPRAKASH
    S/O LATE M.K. BALLUKARAYA
    MAJOR,

    OPP: KSRTC BUS STAND,
    TUMKUR - 572 101.
                                              ...RESPONDENTS

     THIS PETITION IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO SET ASIDE THE ORDER
DATED 21.06.2023 PASSED ON IA NO.3 IN OS.NO.362/2018 ON THE
                                 -8-
                                            NC: 2023:KHC:34984
                                          WP No. 21533 of 2023




FILE OF THE PRL.SR.CIVIL JUDGE AND CJM, TUMKUR VIDE
ANNEXURE-E AND ALLOW IA NO.3 AND ISSUE ORDER AS PRAYED IN
THE APPLICATION.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:

                            ORDER

Learned counsel for the petitioner files memo dated 26.09.2023 seeking leave to convert the present Writ Petition into Civil Revision Petition.

Memo is placed on record. The petitioner is permitted to convert writ petition into Civil Revision Petition.

For statistical purpose, the writ petition stands disposed of.

Sd/-

JUDGE MPK CT:bms