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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in The Motor Vehicles (Driving) Regulations, 2017

(1)The driver shall use the specified lighting devices at nightfall, at night and at dawn and at other times when visibility is poor:Provided that the driver of a two-wheeled motor vehicle shall drive with dipped head lights switched on during the day time also.