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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Maharashtra - Subsection

Section 70(13) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(13)to exercise such other powers and perform such other duties as may be conferred or imposed on him by the Statutes, Regulations or by the Vice-Chancellor.