Punjab-Haryana High Court
Gurnam Singh And Others vs Special Land Acquisition Collector on 17 November, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.288 of 1996
Date of Decision: 17.11.2008
Gurnam Singh and others
..Appellants.
Vs.
Special Land Acquisition Collector, Jalandhar and others
..Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: None for the appellants.
Mr.S.K.Sharma, Advocate for respondent No.2-UOI.
None for the remaining respondents.
RAKESH KUMAR JAIN, J.
For orders see separate detailed order passed in RFA No.275 of 1996 titled as Joga Singh Vs. Special Land Acquisition Collector, Jalandhar and others.
(Rakesh Kumar Jain) 17.11.2008 Judge Meenu