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Punjab-Haryana High Court

Gurnam Singh And Others vs Special Land Acquisition Collector on 17 November, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH

                                           RFA No.288 of 1996

                                           Date of Decision: 17.11.2008

Gurnam Singh and others
                                                       ..Appellants.

Vs.

Special Land Acquisition Collector, Jalandhar and others

                                                       ..Respondents.

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN


Present:     None for the appellants.

             Mr.S.K.Sharma, Advocate for respondent No.2-UOI.

             None for the remaining respondents.

RAKESH KUMAR JAIN, J.

For orders see separate detailed order passed in RFA No.275 of 1996 titled as Joga Singh Vs. Special Land Acquisition Collector, Jalandhar and others.

(Rakesh Kumar Jain) 17.11.2008 Judge Meenu