Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 121 in Finance Act, 2012 121. Amendment of section 7. - In section 7 of the Customs Act, in sub-section (1), in clause (aa), for die words "container depots", the words "container depots or air freight stations" shall be substituted.
