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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 39 in Orissa Municipal Act, 1950

39. Publication of names.

- The names of Councillors [of every Municipality including its Chairperson and Vice-Chairperson] [Substituted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.] shall be published in the Gazette.