Himachal Pradesh High Court
Harbhajan Singh And Ors. vs . Parmatma Devi And on 22 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Harbhajan Singh and ors. Vs. Parmatma Devi and ors. a/w connected matter RSA No. 142 of 2016 a/w RSA No. 384 of 2014 RSA No. 142 of 2016 22.08.2022 Present: Mr. Prashant Sharma, Advocate, for the appellants.
Mr. Divya Raj Singh, Advocate, for respondents No. 1(a), 2 and 3.
RSA No. 384 of 2014 Mr. Divya Raj Singh, Advocate, for the appellants.
Mr. Prashant Sharma, Advocate, for the respondents.
Learned counsel for the appellants sought more time to comply with order dated 16.07.2019. Be positively complied with, within two weeks.
List on 12.09.2022.
( Satyen Vaidya ) Judge 22nd August, 2022 (sushma) ::: Downloaded on - 22/08/2022 20:04:17 :::CIS