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[Cites 0, Cited by 0] [Section 255(6)] [Section 255] [Entire Act]

Union of India - Subsection

Section 255(6)(b) in The Merchant Shipping Act, 1958

(b)advertise any ship for the conveyance of pilgrims, or offer to convey pilgrims by any ship, or sell or promise or permit any person to sell passage tickets to pilgrims for conveyance by any ship, without having first supplied the particulars required by sub-section (3) and in accordance with the provisions of that sub-section (3); or