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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(2)(i) in Rajasthan Minor Mineral Concession Rules, 2017

(i)excavation of ordinary clay including brick making clay and masonary stone from areas, which are not working pits of a holder of mineral concession, by a tenant for bonafide purpose of construction or repairs of, -