Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Uttar Pradesh - Subsection Section 69(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)The Vitta Samiti shall elect at its first meeting by resolution one of its members to be its Vice-Chairman.
