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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(1)(iv) in THE FINANCE ACT, 2021

(iv)four directors nominated by the Board from amongst the directors referred to in clauses (d), (e), (f) and (g) of subsection (2) of section 4.