Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(4) in Andhra Pradesh Electricity Reform Act, 1998 (4)APTRANSCO shall undertake the functions specified in this section and such other functions as may be assigned to it by the licence to be panted to it by the Commission under this Act.
