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Bombay High Court

Raviraj Foils Limited vs The Union Of India And Anr on 5 January, 2023

Bench: Nitin Jamdar, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 4637 OF 2022

 Hindalco Industries Limited                  ....PETITIONER
             V/S
 The Union Of India Through The Secretary And
                                           ....RESPONDENT

Anr.

WITH WRIT PETITION LODGING NO. 31828 OF 2022 Jindal (india) Ltd. ....PETITIONER V/S The Union Of India And Another ....RESPONDENT WITH WRIT PETITION LODGING NO. 32167 OF 2022 Raviraj Foils Limited ....PETITIONER V/S The Union Of India And Anr. ....RESPONDENT Mr.Zal Andhrayujina, Senior Advocate a/w Ms. Shruti Sardesai i/b Mr. Yakshay Chheda for the Petitioner (in WP 4637/20220) Mr.Yakshay Chheda for the Petitioners (in WPL-31828 and 32167/22) Mr.J.B.Mishra a/w Mr.Rui Rodrigues, Mr.Ashutosh Mishra for Respondent No.1 in all petitions. Ms.Shehnaz V. Bharucha a/w Mr.Mohamadali Chunawala and Mr. Vikas Salgia i/b Mr. A .A .Ansari for Res No.2 (in WP-4637/2022) Ms.Shehnaz. V. Bharucha a/w Ms.Leena Patil, Mr.Vikas Salgia i/b. Mr. A. A. Ansari for Res No.2 (in WPL-31828 and Page 1/2 ::: Uploaded on - 05/01/2023 ::: Downloaded on - 06/01/2023 18:30:33 ::: 32167/22).

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 5th January, 2023 P.C. :

Stand over to 06/01/2023 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 05/01/2023 ::: Downloaded on - 06/01/2023 18:30:33 :::