Supreme Court - Daily Orders
Medical Council Of India Through Its ... vs Sri Muthukumaran Educational Trust Rep ... on 5 January, 2017
Bench: Dipak Misra, R. Banumathi
ITEM NO.38 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 38210/2016
(Arising out of impugned final judgment and order dated 14/09/2016
in WA No. 2007/2012 passed by the High Court Of Madras)
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
MUTHUKUMARAN EDUCATIONAL TRUST Respondent(s)
(with interim relief)
Date : 05/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. Gaurav Sharma, Adv.
Mr. Prateek Bhatia, Adv.
Ms. Amandeep Kaur, aDv.
Mr. Dhawal Mohan, Adv.
Ms. Vara Gaur, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Ashok Raj Singh) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2017.01.05 17:30:13 IST Reason: