Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62QH] [Entire Act]

State of Jharkhand - Subsection

Section 62QH(b) in Bihar Factories Rules, 1950

(b)readily accessible means of drenching with water:-
(i)workers;
(ii)parts of body of workers; and
(iii)clothing of workers which have been contaminated with hazardous and corresive substance; and with such means shall be as per the ,scale shown in the Table below:-