Section 13 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 13 in The Hazardous and other Wastes (Management and Transboundary Movement) Rules, 2016

13. "environmentally sound management of hazardous and other wastes" means taking all steps required to ensure that the hazardous and other wastes are managed in a manner which shall protect health and the environment against the adverse effects which may result from such waste;