Bombay High Court
Nilima Rohidas Garud @ Mrs. Nilima W/O ... vs State Of Maharashtra Thr. Sec. Tribal ... on 27 September, 2022
Author: Madhav J. Jamdar
Bench: Dipankar Datta, Madhav J. Jamdar
40-aswp9071-2022+
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9071 OF 2022
Pravin Rohidas Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 21500 OF 2022
IN
WRIT PETITION NO. 9071 OF 2022
Jan Jaati Kalyan Aashram
Nashik ...Applicant
In the matter between
Pravin Rohidas Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
WRIT PETITION NO. 8822 OF 2022
Bharat Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 21499 OF 2022
IN
WRIT PETITION NO. 8822 OF 2022
Jan Jaati Kalyan Aashram
Nashik ...Applicant
1
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In the matter between
Bharat Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 17536 OF 2022
IN
WRIT PETITION NO. 8822 OF 2022
Navnath Ganparai Lahange ...Applicant
In the matter between
Bharat Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
WRIT PETITION NO. 9072 OF 2022
Ramdas Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
INTERIM APPLICATION (ST.) NO. 21502 OF 2022
IN
WRIT PETITION NO. 9072 OF 2022
Jan Jaati Kalyan Aashram,
Nashik ...Applicant
In the matter between
Ramdas Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
2
40-aswp9071-2022+
AND
WRIT PETITION NO. 9073 OF 2022
Rohidas Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
INTERIM APPLICATION (ST.) NO. 21503 OF 2022
IN
WRIT PETITION NO. 9073 OF 2022
Jan Jaati Kalyan Aashram,
Nashik ...Applicant
In the matter between
Rohidas Nagu Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
AND
WRIT PETITION NO. 9074 OF 2022
Priyanka Ramdas Garud Alias
Mrs. Priyanka Yogesh Manwat ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH
INTERIM APPLICATION (ST.) NO. 21507 OF 2022
IN
WRIT PETITION NO. 9074 OF 2022
Jan Jaati Kalyan Aashram,
Nashik ...Applicant
In the matter between
3
40-aswp9071-2022+
Priyanka Ramdas Garud Alias
Mrs. Priyanka Yogesh Manwat ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
AND
WRIT PETITION NO. 9075 OF 2022
Nilima Rohidas Garud Alias
Mrs. Nilima Sachin Nikam ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
WITH.
INTERIM APPLICATION (ST.) NO. 21505 OF 2022
IN
WRIT PETITION NO. 9075 OF 2022
Jan Jaati Kalyan Aashram,
Nashik ...Applicant
In the matter between
Nilima Rohidas Garud Alias
Mrs. Nilima Sachin Nikam ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
AND
WRIT PETITION (ST.) NO. 20068 OF 2022
Rushikesh Bharat Garud ...Petitioner
V/s.
State of Maharashtra through
its Secretary, Tribal Development
Department & Ors. ...Respondents
4
40-aswp9071-2022+
Mr. Rajendra Tajane with Ms. Yojana Waje for the
intervenor in IA/17536/2022.
Mr. Ravindra Keshavrao Adsure with Mr. Anandsingh
S. Bayas and Mr. Yash Prashant Sonavane for the
petitioners in all the maters.
Mr. M. M. Pabale, AGP with Mrs. R. A. Salunkhe,
AGP for respondent nos. 1 & 2-State.
CORAM: DIPANKAR DATTA, CJ &
MADHAV J. JAMDAR, J.
DATE: SEPTEMBER 27, 2022 P.C.:
1. The statement of the learned advocate for the respondents 1 and 2, recorded in the order dated 26 th August 2022, to continue till 4th October 2022, if not directed otherwise in the meanwhile.
2. List all these matters on 3rd October 2022 (High on Board).
Digitally signed by (MADHAV J. JAMDAR, J.) (CHIEF JUSTICE) ATUL ATUL GANESH KULKARNI GANESH Date:
KULKARNI 2022.09.27 20:47:49 +0530 5