Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(1)(h) in The Maharashtra State Council of Examinations Act, 1998

(h)to receive bequests, donations, endowments, trusts and other transfer of any property, or interest therein, or rights thereto;