Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 78] [Entire Act] Union of India - Subsection Section 78(2) in The Employees' State Insurance Act, 1948 (2)The Employees' Insurance Court shall follow such procedure as may be prescribed by rules made by the State Government.
