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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(b)all income of the Board from any source whatsoever including income from fees, royalties and charges levied by the Board;