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Supreme Court - Daily Orders

V.N. Sharma vs Employees Provident Fund Organisation on 28 September, 2018

Bench: Ranjan Gogoi, Navin Sinha, K.M. Joseph

     ITEM NO.16                               COURT NO.2                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                    Writ Petition (Civil)     No.1134/2018


     V.N. SHARMA & ORS.                                                  Petitioner(s)

                                                     VERSUS

     EMPLOYEES PROVIDENT FUND ORGANISATION & ANR.                        Respondent(s)

     (FOR ADMISSION )

     Date : 28-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE RANJAN GOGOI
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MR. JUSTICE K.M. JOSEPH


     For Petitioner(s)                   Ms. Indira Jaising, Sr. Adv.
                                         Mr. Paras Nath Singh, Adv.
                                         Mr. Vasudevan Raghavan, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard the learned counsel for the petitioners and perused the relevant material.

Issue notice.

Tag with Writ Petition (C) No.118 of 2018.

Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.09.28 16:49:42 IST

Reason: (POOJA ARORA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR